Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(1)(c) in Shri Sanwaliaji Temple Act, 1992 (c)that he has been guilty of corruption or misconduct in the administration of the endowment.