Punjab-Haryana High Court
State Of Haryana And Another vs Parsa Ram And Others on 26 February, 2009
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No.3979 of 2001 (O & M)
Date of decision:26.02.2009
State of Haryana and another .....Appellants
versus
Parsa Ram and others .....Respondents
Coram:- Hon'ble Mr. Justice Rakesh Kumar Jain. Present: Mr. Rajiv Kawatra, Sr. DAG, Haryana, for the appellants.
Mr. S. S. Godara, Advocate for respondents. Rakesh Kumar Jain, J For orders, see order of even date passed in RFA No.3483 of 2001, State of Haryana and another versus Kanshi Ram and others.
(Rakesh Kumar Jain) Judge 26.02.2009 A.Kaundal