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State of Chattisgarh - Section

Section 12 in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

12. The Executive Council.

(1)The Executive Council shall be the highest executive body of the University.
(2)The administration, management and control of the University shall vest in the Executive Council, which shall control and administer the property and funds of the University.
(3)The composition of the Executive Council shall be such as is specified in the Schedule.