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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2) in The Hidayatullah National University of Law, Chhattisgarh Adhiniyam, 2003

(2)The administration, management and control of the University shall vest in the Executive Council, which shall control and administer the property and funds of the University.