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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Assam - Subsection

Section 22(3)(c) in The Assam Accounts Service Rules, 1963

(c)The Assistant Accounts Officer who are recruited in the manner prescribed above shall also have to undergo a course of training and pass the Departmental Examination as mentioned in Rule 11.