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[Cites 0, Cited by 0] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(1) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(1)The Chairman, Vice-Chairman and a member shall be paid three hundred rupees, two hundred seventy five rupees and two hundred fifty rupees respectively as an honourarium and sitting allowance for attending each meeting of the committee or sub-committee. This will be inclusive of all expenditure and charges which a member may have to incur on transportation and other ancillary items for and in connection with attending meeting of the committee.