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Himachal Pradesh High Court

Prem Singh vs . Hinduja Leyland Finance Ltd. on 19 July, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Prem Singh vs. Hinduja Leyland Finance Ltd.

.

Cr.MMO No.319 of 2023 19.07.2023 Present: Ms. Madhurika Sekhon Verma, Advocate, for the petitioner.

Mr. Ashwani Kaundal, Advocate, for the respondent.

Cr.MP No. 1117/2023

Learned counsel for the respondent prays for and is granted two weeks' time to file reply.

As prayed for, list on 09.08.2023 In the meantime, interim order to continue.




                                                             ( Sushil Kukreja )
              July 19, 2023                                       Judge




                  (subhash)






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