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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(2) in The Guru Nanak Dev University Amritsar Act, 1969

(2)[] [Substituted vide Punjab Act No. 26 of 1975.] The Syndicate may, from time to time, make new or additional Statutes or may amend or repeal the Statutes; and