Section 19 in The Guru Nanak Dev University Amritsar Act, 1969
19. The making, amendment, repeal and operation of Statutes.
(1)The first Statute of the University shall be made by the State Government and notified in the Official Gazette.(2)[] [Substituted vide Punjab Act No. 26 of 1975.] The Syndicate may, from time to time, make new or additional Statutes or may amend or repeal the Statutes; and(3)Omitted vide Punjab Act 26 of 1975.(4)Omitted vide Punjab Act 26 of 1975.(5)Omitted vide Punjab Act 26 of 1975.
