Madhya Pradesh High Court
Omprakash Shiksha Prasar Samiti Thr vs M/S Assotech C.P. Infrastructure Pvt. ... on 14 December, 2018
1 WA-1715-2018 The High Court Of Madhya Pradesh WA-1715-2018 (OMPRAKASH SHIKSHA PRASAR SAMITI THR Vs M/S ASSOTECH C.P. INFRASTRUCTURE PVT. LTD.
THR) 1 Gwalior, Dated : 14-12-2018 Ku. Sapna Tomar, Counsel for the appellant. It is stated at Bar that the arguing counsel has not come to the Court. In view whereof and as prayed for, list in the next week.
(SANJAY YADAV) (RAJEEV KUMAR SHRIVASTAVA)
JUDGE JUDGE
AKS
ALOK KUMAR
2018.12.14
18:11:03 +05'30'