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Union of India - Section

Section 20 in The Employee's Deposit-Linked Insurance Scheme, 1976

20. Audit.

(1)The accounts of the Insurance Fund, including the Insurance Fund Central Administration Account, shall be audited in accordance with the instructions issued by the Central Government in consultation with the Comptroller and Auditor General of India.
(2)The charges on account of audit shall be paid out of the Insurance Fund Central Administration Account.