Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Haryana - Subsection Section 79(6) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 (6)The poppy-seeds (khash khash) thus rescued shall be disposed of in accordance with the orders of the Excise and Taxation Commissioner, Haryana.
