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[Cites 0, Cited by 0] [Section 16A] [Entire Act]

State of Gujarat - Subsection

Section 16A(7) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(7)The candidate belonging to reserved category shall be eligible to remain present on the scheduled date, time and place of counselling for admission of the candidates of unreserved category, as per his merit number in the unreserved category. The admission shall be granted to such candidate in unreserved category and the admission shall be granted as per his merit number."