Bombay High Court
M/S. Marshal Corporation vs The Municipal Corporation Of Greater ... on 3 July, 2019
Bench: S.C. Dharmadhikari, G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1968 OF 2014
M/s. Kamla Foundation (vile Parle) And 2 ....Petitioner
Others
V/S
Municipal Corporation Of Greater Mumbai And ....Respondent
Another WITH WRIT PETITION NO. 851 OF 2015 M/s. Ekta Supreme Corporation And Anr. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 400 OF 2015 Supreme Mega Constructions Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 451 OF 2015 M/s.p.r.estates And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors Page 1/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: WITH WRIT PETITION NO. 1351 OF 2015 Supreme Mega Constructions Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 461 OF 2015 Kashmira Reality Pvt. Ltd. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Others WITH WRIT PETITION NO. 513 OF 2015 M/s. R.s. Builders ....Petitioner V/S The Municipal Corp. Of Greater Mumbai And 3 ....Respondent Ors.
WITH WRIT PETITION NO. 177 OF 2015 M/s. P.r. Estates And Anr. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 508 OF 2015 Page 2/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: Shubham Dynamic Real Estate Developers Llp ....Petitioner V/S Municipal Corp. Of Greater Mumbai And 3 Ors. ....Respondent WITH WRIT PETITION NO. 2684 OF 2015 M/s Tridhaatu Realty And Infra Pvt Ltd ....Petitioner V/S The Municipal Corporation Of Gr.mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 466 OF 2015 Dhoot Developers Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors.
WITH WRIT PETITION NO. 709 OF 2015 M/s. Mayfair Housing ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 785 OF 2015 M/s Nav Chitrakoot Apt And Phatu Nihalani ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors Page 3/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: WITH WRIT PETITION NO. 192 OF 2015 Vibgyor Homes Pvt Ltd ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 566 OF 2015 Supreme Mega Constructions Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 2579 OF 2014 Ecopadvelopers Llp ....Petitioner V/S Te Municipal Corpoaton Of Greate Mumbai ....Respondent And 2 Ors.
WITH WRIT PETITION NO. 3091 OF 2014 Ahalya Sarosh Katrak And 3 Ors. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 2 Ors.
WITH WRIT PETITION NO. 355 OF 2015 Page 4/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: M/s. R.s. Builders ....Petitioner V/S The Municipal Corporation Of Gr. Mumbai And ....Respondent 2 Ors WITH WRIT PETITION NO. 2638 OF 2014 Raja Construction Co. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2742 OF 2013 M/s. Mayfair Housing ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And Ors WITH WRIT PETITION NO. 2777 OF 2013 Mayfair Housing Private Ltd. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent & 3 Ors WITH WRIT PETITION NO. 2775 OF 2013 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai Page 5/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: & 3 Ors WITH WRIT PETITION NO. 1316 OF 2015 M/s. Kashmira Realtors And Another ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Others WITH WRIT PETITION NO. 976 OF 2014 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 802 OF 2014 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And Ors WITH WRIT PETITION NO. 830 OF 2015 M/s Shetusha Engineers And Constructors Pvt. ....Petitioner Ltd. And 1 Anr.
V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
....Respondent Page 6/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: WITH WRIT PETITION NO. 1982 OF 2013 Mayfair Housing Private Ltd. ....Petitioner V/S The Municiapl Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION LODGING NO. 768 OF 2014 Mayfair Housing Pvt.ltd And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors.
WITH WRIT PETITION NO. 390 OF 2015 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 389 OF 2015 Indo Borax Infrastructure Private Limited And ....Petitioner Anr.
V/S The Municipal Corporation Of Greater Mumbai ....Respondent 3 Ors.
WITH WRIT PETITION NO. 178 OF 2015 Page 7/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: Kanch Co-operative Hsg. Soc. Ltd. And Anr ....Petitioner V/S Municipal Corporation For Greater Mumbai And ....Respondent 3 Ors.
WITH WRIT PETITION NO. 2563 OF 2015 M/s Tridhaatu Realty And Infra Pvt Ltd ....Petitioner V/S The Municipal Corporation Of Gr.mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 2547 OF 2015 M/s Sandu Developers ....Petitioner V/S The Municipal Corporation Of Gr.mumbai And ....Respondent 3 Ors WITH WRIT PETITION NO. 2856 OF 2015 Sandu Developers ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 699 OF 2015 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporaion Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 2912 OF 2015 M/s. Ekta Supreme Corporation And Anr ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 9 Ors WITH WRIT PETITION NO. 3098 OF 2015 M/s. Sajj Developers And Anr ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 1522 OF 2016 Dhoot Developers Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 2 Ors.
WITH ....Respondent Page 9/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: WRIT PETITION NO. 912 OF 2016 M/s. Hitesh Enterprises ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH WRIT PETITION NO. 1931 OF 2016 Verona Builders Pvt.ltd. ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
WITH NOTICE OF MOTION (WRIT PETITION) NO. 380 OF 2016 In WRIT PETITION 1004 OF 2016 Shri Sati Builders And Developers Pvt. Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.
WITH WRIT PETITION NO. 1389 OF 2016 M/s.a.p.properties ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 2348 OF 2016 Page 10/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: M/s. Marshal Corporation ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 1004 OF 2016 Shri Sati Builders And Developers Pvt. Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And ....Respondent 3 Ors.
WITH WRIT PETITION NO. 392 OF 2015 Mayfair Housing Private Limited ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And3 Ors.
WITH WRIT PETITION NO. 485 OF 2016 Shivranjani Properties Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors WITH WRIT PETITION NO. 1395 OF 2017 K And M Sheltors Private Ltd. ....Petitioner V/S Municipal Corporation Of Greater Mumbai And Page 11/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: 3 Ors.
WITH WRIT PETITION NO. 802 OF 2015 Teerraferma Developers Llp ....Petitioner V/S The Municipal Corporation Of Greater Mumbai ....Respondent And 3 Ors.
Mr.Aparna Deokar i/b MP Vashi Associates for the Petitioner in WP No.1968/2014 Ms.Sneha Patil i/b Manir Srivastava Associates for the Petitioner in WP No.1982,2742,2775/2013, WP Nos.802,976,2504,2579/2014 and WP Nos.177,192,389,390,392,400,451,461,508,566,699,709, 851, 1316, 1351, 2912, 3098/2015, WP Nos.485/2016 Mr.Sanjay Kadam, Ms.Apeksha Sharma, Mr.Sanjeel Kadam and Ms.Sayalee Rajpurkar I/b Kadam and Co. for the Petitioner in WP No.3091/2014 Mr.Rohan Sawant a/w Chhaya Parab i/b Shah and Sanghavi for the Petitioner in WP No.2638/2014 Ms.Vidya Nair a/w A Sing I/b Dhiru H. Shah for the Petitioner in WP No.802/2015 Mr.Rupesh Mandhave i/b Sean Wassoodew for the Petitioner in WP No.355,513 and 785/2015 Mr.Delaney Sylvester I/b Dhru and co. for the Petitioner in WP No.830/2015 Mr.Saket Mone i/b Vidhi Partners for the Petitioner in WP Nos.2563,2547,2856 and 2684/2015 Ms.Subhasepee Chatterjee i/b M/s. Manilal Kher Ambalal and Co for the Petitioner in WP No.1395/2017. Ms.Vandana Mahadik for respondent-MCGM Ms.Geeta R. Shastri,Addl.Govt.Pleader for R.No.4-state ....Respondent in WP Page 12/13 ::: Uploaded on - 04/07/2019 ::: Downloaded on - 05/07/2019 01:07:36 ::: No.2275/2013,976/2014,W.P.Nos.192,390,392,451,508,513, 709/2015 , WPNo.1004/2016 and WP No.1395/2017 Mr.R.J.Mane,AGP for respondent No.4 in WP No.1982/2013 Mr.Milind More,Addl.Govt.Pleader for R.No.4 in WP Nos.802/2014, 355/2015, Mr.G.W.Mattos,AGP for respondent No.4-state inWP No.2504/2014 WP Nos.699 and 3098/2015, Mr.H.S.Venegaonkar,Addl.Govt.Pleader for respondent No.4-state in WP Nos.389,461,851,1316/2015, Mr.Abhay L Patki,Addl.Govt.Pleader for respondent No.4-state in WP No.2547,2563,2684/2015, WP Nos.485 and 912/2016 and WP No.1389/2016.
Mrs.Uma Palsuledesai,AGP for respondent No.4-state in WP No.1931/2016.
CORAM : S.C. DHARMADHIKARI &
G.S. PATEL, JJ
DATE : 3rd July, 2019
P.C. :
Stand over to 09/07/2019.
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