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Central Administrative Tribunal - Chandigarh

Ram Kumar Gupta vs D/O Post on 21 October, 2020

            1-     O.A. No.060/00769/2020



        CENTRAL ADMINISTRATIVE TRIBUNAL
              CHANDIGARH BENCH

               Hearing by Video Conferencing

                     O.A. No.060/00769/2020


        Chandigarh, this the 21st of October, 2020

     HON'BLE MR. SANJEEV KAUSHIK, MEMBER (J)

Ram Kumar Gupta, aged about 40 years, son of late Sh.
Gobind Dass Gupta previously worked under Addl. Dte Gen
of APS PIN-908700, C/o 56 APO, Resident of H. No. 217-A,
Surya Enclave, Jalandhar city-144026 (Punjab)
                                              ....Applicant
(BY: Mr. Ferry Sofat, Advocate)


                          Versus
1. Union of India, Department of Posts, Ministry of
   Communication and Information Technology, Government
   of India, Dak Bhawan, New Delhi.
2. Chief Postmaster General, Punjab Circle, Chandigarh -
   160017.
3. Senior Superintendent of Post Offices, Jalandhar Division,
   Jalandhar City - 144001.
4. Sub Postmaster, Goraya SO, Jalandhar City-144026 and
   Sub Postmaster, Lambra SO, Jalandhar City - 144026.
5. P&T Adm., Cell, Army Postal Service Centre-900746, c/o
   56 APO
                                           ... .Respondents

                 O R D E R(Oral)
SANJEEV KAUSHIK, MEMBER (J):

1. After arguing for some time, learned counsel prayed that the applicant be permitted to withdraw the O.A, to enable him to approach the respondents for redressal of his grievance.

2- O.A. No.060/00769/2020

2. Prayer allowed.

3. Accordingly the O.A. is disposed of as withdrawn.

(SANJEEV KAUSHIK) Member (J) Place: Chandigarh Dated: 21.10.2020.

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