Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Greater Bengaluru City Corporation -

Section 95 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

95. Committee of which he is the Chairperson.

Honorarium for Corporation members: (1) From out of the Corporationfunds such honoraria, fees or allowances as may be determined by the Government maybe paid to the Corporation members.
(2)Notwithstanding anything contained in this Act the receipt by any personof honorarium, fee or allowance as Corporation member as aforesaid shall not