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[Cites 0, Cited by 0] [Section 95] [Entire Act]

Greater Bengaluru City Corporation -

Section 95(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)Notwithstanding anything contained in this Act the receipt by any personof honorarium, fee or allowance as Corporation member as aforesaid shall not