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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(h) in The Marble Development And Conservation Rules, 2002

(h)"marble" means crystalline metamorphosed calcareous or dolomitic rocks and serpentine rock types which are-
(i)amenable to be recovered as dimensional stone; and
(ii)capable of taking polish.