Himachal Pradesh High Court
Vinod Kumar Bhatnagar vs . State Of H.P. & Ors. on 4 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Vinod Kumar Bhatnagar vs. State of H.P. & Ors. CWP No. 537 of 2023 .
04.04.2023 Present: Mr. Nimish Gupta, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. I.N. Mehta, Mr. Y.W. Chauhan, Senior Additional Advocates General, Mr. Ramakant Sharma, Additional Advocate General and Ms. Priyanka Chauhan, Deputy Advocate General, for the respondents-State.
ASI Manoj Kumar, Police Station Nahan, District Sirmour, H.P., is present in person.
Record produced. We have gone through the record of the investigation and find that the same is carried out in accordance with the law, for the time being. In such circumstances, we see no reason to interfere in this case.
However, it is made clear that, in case, the petitioner has any grievance in future, he is at liberty to avail of such remedy, as is available to him, under the law.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge April 04, 2023 (Vinod) ::: Downloaded on - 04/04/2023 20:39:37 :::CIS