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State of Rajasthan - Section

Section 22 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

22. Reactive Energy Charges.

(1)Open access consumer shall pay/ receive for the reactive energy charges as follows:- Open access consumer pays for VAR drawal when voltage at the metering point is below 97%- Open access consumer gets paid for VAR return when voltage is below 97%- Open access consumer gets paid for VAR drawal when voltage is above 103%- Open access consumer pays for VAR return when voltage is above 103%
(2)Rate of VAR charges shall be as specified by CERC from time to time.