Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(b) in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008

(b)"Admission" for the purpose of these rules means admission of candidates in the first year of the Professional Diploma Courses;