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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in The Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978

(1)Every person seeking admission to the course in an affiliated institution shall apply to the institution concerned on such form as may be prescribed by the Board before such date as may have been fixed by the institution.