Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 60 in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985 60. Seizure of opium - Section 10(1)(a). - Any consignment of opium in the course of transit which is not covered by a pass may be seized and detained by any Excise Officer.
