Himachal Pradesh High Court
Naveen Kumar & Ors vs . State Of Hp & Others on 25 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Naveen Kumar & ors Vs. State of HP & others CWPs No. 2688 and 2756 of 2021 .
25.5.2022 Present: Mr. C.S. Thakur, Advocate, for the petitioner(s).
Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents State.
Learned counsel for the petitioner prays for and is granted two weeks' time to file file an appropriate application for deletion of name of Anil Kumar, petitioner No. 1 in CWP No. 2756 of 2021.
List on 17.6.2022.
(Tarlok Singh Chauhan) Judge May 25, 2022 kalpana ::: Downloaded on - 26/05/2022 20:06:20 :::CIS