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Himachal Pradesh High Court

Naveen Kumar & Ors vs . State Of Hp & Others on 25 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Naveen Kumar & ors Vs. State of HP & others CWPs No. 2688 and 2756 of 2021 .

25.5.2022 Present: Mr. C.S. Thakur, Advocate, for the petitioner(s).

Mr. Rajinder Dogra, Senior Additional Advocate General with Mr. Vinod Thakur, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondents­ State.

Learned counsel for the petitioner prays for and is granted two weeks' time to file file an appropriate application for deletion of name of Anil Kumar, petitioner No. 1 in CWP No. 2756 of 2021.

List on 17.6.2022.

(Tarlok Singh Chauhan) Judge May 25, 2022 kalpana ::: Downloaded on - 26/05/2022 20:06:20 :::CIS