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[Cites 0, Cited by 0] [Section 199(3)] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(3)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)the supervisor on arrival of the train at the station shall confirm to the station master in writing against the relevant entry in train signal register that the section has been cleared of the obstruction after completion of work and the whole of the train has arrived;