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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Mizoram - Subsection

Section 13(5)(d) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(d)Such other powers as may be conferred on him by this Act or the Statutes made thereunder.