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State of Rajasthan - Section

Section 12 in The Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955

12. Academic qualifications.

- A candidate for direct recruitment to the Service must possess :-
(i)a High School Examination Certificate of the Rajasthan University or a Certificate of any other University or Board recognised as equivalent by the Commission for the purpose (or Hindi or Sanskrit qualification recognised by the Commission as equivalent to that of Matriculation), and
[((ii) Working knowledge of Hindi Written in Devnagri script and knowledge of Rajasthani Culture.] [Substituted by No. F. 5(1)DOP/A-II/77 Part I 30-1-1984.]Note.- Government have decided to recognise the Diploma in Rural Service awarded by the National Council of Rural Higher education, as equivalent to the first degree of a recognised University for purposes of appointment to Services and posts under the Government for a period of five years only in the first instance, with effect from 2nd June, 1959.