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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(i) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(i)The Director of School Education shall issue admission schedule to make admissions in Private Minority Pandit Training Colleges. Subsequently, a notification shall be issued by the management in the local newspaper (at least in two Newspapers) duly mentioning the number of seats to be filled inviting applications from the candidates eligible and qualified in LPCET/LPCET-AC as per the option already exercised Copies of notification should be submitted to the District Educational Officer concerned.