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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(b) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(b)take suo-motu notice of failure to perform as per agreement and refer such cases for taking decision to the Dispute Settlement Committee or the Authority itself may pass such orders, as it may deem fit;