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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in Damodar Valley Corporation Act, 1948

(2)The Corporation may set up its own planning, designing, construction and operating agencies or make arrangements therefor with the participating Governments, local authorities, educational and research institutions or any person carrying on the business of an architect, an engineer or a contractor.Powers