Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28A(1)] [Section 28A] [Entire Act]

State of Karnataka - Subsection

Section 28A(1)(iii) in Karnataka Universities of Agricultural Sciences Act, 1963

(iii)The Secretary to the Government of Karnataka, Agriculture and Horticulture Department or his nominee not below the rank of a Joint Secretary;