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[Cites 0, Cited by 2] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in The West Bengal College Service Commission Act, 1978

(3)[ The method of, and the qualifications required for, appointment of a Teacher of a college under clause (b) of sub-section (2) shall be such as may be prescribed.] [Sub-Section (3) inserted by West Bengal Act 40 of 1980.]