Section 9 in The West Bengal College Service Commission Act, 1978
9. Effect of recommendation of the Commission. -
[(1) Notwithstanding anything contained in any other law for the time being in force or in any contract, custom or usage to the contrary, appointments to the posts of Teachers of a college shall be made on the recommendation of the Commission.] [Section 9 renumbered as sub-Section (1) of that section by West Bengal Act 40 of 1980.](2)[ Notwithstanding anything contained in sub-section (1),-(a)any recommendation, made before the constitution of the Commission, by the Selection Committee referred to in the first proviso to section 3 of the West Bengal College Teachers (Security of Service) Act, 1975 for appointment to any post of Teacher of a college shall remain valid for a period of one year and six months from the date of such recommendation and appointment to such post shall be made on such recommendation;(b)recommendation of the Commission shall not be necessary with respect to the appointment, on a part-time basis,-(i)to a post of Teacher of a college in the professional subject of law, accountancy, business organisation or secretarial practice, or(ii)to any vacancy for a period not exceeding six months in any other post of Teacher of a college occurring by reason of leave.](3)[ The method of, and the qualifications required for, appointment of a Teacher of a college under clause (b) of sub-section (2) shall be such as may be prescribed.] [Sub-Section (3) inserted by West Bengal Act 40 of 1980.]
