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[Cites 0, Cited by 0] [Section 102(6)] [Section 102] [Entire Act]

State of Assam - Subsection

Section 102(6)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)The minimum qualification for a Town Planner shall be the graduate/postgraduate degree in Town Planning from recognized Institute or qualifications required for Associate Membership of the Institute of Town Planers, India.