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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Loki Nand vs . State Of H.P. & Others. on 19 October, 2022

Bench: Sabina, Sushil Kukreja

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Loki Nand vs. State of H.P. & others.

CWP No.7316 of 2022 19.10.2022 Present: Mr. Ganesh Barowalia, Advocate on behalf of Mr. Kush Sharma, Advocate, for the petitioner.

Mr. Anil Jaswal, Additional Advocate General, for respondent Nos.1 to 3/State.

CWP No.7316 of 2022 & CMP No.14639 of 2022 Notice. Mr. Anil Jaswal, learned Additional Advocate General accepts notice on behalf of the respondent Nos.1 to 3/State and seeks time to file reply.

Let notice be issued to respondent No.4 for 04.11.2022, on taking steps within a period of one week.

Process dasti as well.

( Sabina ) Judge (Sushil Kukreja) Judge 19th October, 2022 (reena) ::: Downloaded on - 20/10/2022 20:03:35 :::CIS