Himachal Pradesh High Court
Kuldeep Kumar Chadda vs . State Of H.P. & Ors. on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Kuldeep Kumar Chadda vs. State of H.P. & ors.
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CWP No.3553/20221.8.2022 Present: Mr. Ramakant Sharma, Advocate, for the petitioner.
Mr. Ashok Sharma, A.G. with Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur & Mr. Yudhbir Singh Thakur, Dy.A.Gs. for the respondents.
CMP No. 10301/2022 Heard. Since the writ petition is at threshold, therefore, application for seeking amendment therein, is allowed and disposed of.
CWP No. 3553/2022The amended writ petition is taken on record. Notice.
Mr. Bhupinder Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of the respondent.
Reply within four weeks. List on 5.9.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 1.8.2022 (pankaj) ::: Downloaded on - 02/08/2022 20:03:35 :::CIS