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State of Jammu-Kashmir - Section

Section 4 in Jammu and Kashmir Reservation Rules, 2005

4. Reservation in Direct Recruitment.

- Except as otherwise provided in these rules, available vacancies shall be reserved for direct recruitment in each service, class, category and grade in favour of permanent residents of the State belonging to any of the below mentioned categories which shall, as nearly as possible, constitute the percentage of available vacancies shown against each: -
(a) Scheduled Castes 8%
(b) Scheduled Tribes 10%
(c) Socially and Educationally BackwardClasses (other than Scheduled Castes and Scheduled Tribes:—(i) Weak and under privileged Classes (socialcaste)(ii)Residents of areas adjoining Line of Actual Control(ALC)(iii)Residents of backward areas 2%3%20%
(d) Ex-servicemen 6% Horizontal Reservation
(e) Physically Challenged Persons 3%
Explanation (A): —The horizontal reservation to the extent of 6% of the available vacancies shall be provided to the Ex-servicemen against such posts only where the maximum of the pay scale does not exceed Rs.10,500/-Explanation (B): -For purposes of clause (d) and (e), the horizontal reservation means the reservations which would cut across the vertical reservation (what is called interlocking reservation) and the person selected against the physically challenged quota will have to be placed in the appropriate category viz if he/she belongs to the scheduled caste category, he/she will be placed in that quota by making the necessary adjustment and similarly if he/she belongs to the open competition category, he/she will be placed in that category.Explanation (C): -For the purposes of clause (e) reservations in recruitment shall be available for physically challenged persons for services and posts specified under section 22 of the Jammu and Kashmir Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998 to the extent specified therein. i.e;
(i) Blindness or low vision …. 1%
(ii) Hearing impairment ….. 1%
(iii) Loco motor disability orCerebral Palsy ….. 1%