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State of Telangana - Section

Section 26 in Telangana State Electrical Licensing Regulations, 2018

26. Exemption from appearing Supervisors Certificate of Competency Examination.

(1)Every holder of Degree of Diploma in Electrical Engineering from recognized University or Institution with a minimum experience as shown in the table in the I practice of Electrical Engineering shall be exempted from the examination. But provided that such certificates when granted to the employees of any departments of Government of Telangana or Power distribution companies, Transmission companies, Generating companies I or any Corporation or any Electrical undertakings or local body licensed under Electricity' I Act, 2003 shall be valid only for supervising works carried out by the concerned departments.
Voltage Level Degree Holder Diploma Holder
Upto 11 KV 1 Year 2 Years
Upto 33 KV 2 Years 3 Years
Upto 132 KV 3 Years 4 Years
Exceeding 132 KV 5 Years 8 Years
(2)Holders of Degree or Diploma in Electrical or Mining Engineering from any recognized University or Institution with a minimum experience of 1 year and 2 years respectively in the practice of Electrical Installation Works in mines are exempted from the examination.Provided that the candidate's posses experience in underground mines, the certificate of competency awarded shall be supervisor mines (Unrestricted).Provided further that the candidate possesses experience exclusively in open cast mines, the certificate of competency awarded shall be supervisor mines (restricted)
(3)The minimum age limit for exemption is 22 years and maximum age limit is 60 years.