Himachal Pradesh High Court
Ashoki Pathak & Another vs . State Of H.P. & Others on 4 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Ashoki Pathak & another vs. State of H.P. & others .
CWP No.1013 of 2019 04.08.2022 Present: Mr. Sanjeev Bhushan, Senior Advocate with Mr. Rakesh Chauhan, Advocate, for the petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Vikas Rathore, Additional Advocate General, for respondent Nos. 1 to 4-State.
Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for respondent No. 5.
Office to place on record the counter to the affidavit of the Registrar, Co-operative Societies, if filed.
List on 26.08.2022.
( A.A. Sayed )
Chief Justice
August 4, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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