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State of Bihar - Section

Section 64 in The Bihar Municipal Election Rules, 2007

64. Electronic Photo Identity Card (EPIC) to be the prime basis of identification.

- The EPIC issued to a voter by the Election Commission of India shall be the prime basis of identification of a voter in municipal election also. Those voters who have been provided EPIC but fail to produce it before the Presiding Officer without sufficient justification, may be denied to cast their vote by the Presiding Officer. The identity of those voters, who have not been provided EPIC, shall be established by other means as prescribed by the State Election Commission.