Section 099(9) in The Maharashtra Shops and Establishments Act, 1948
(9)In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| 600. [ [Entry 600 was added by G.N.I.E. & L.D. No. BSE. 03/2010/CR-83/Lab-10, dated 20th October, 2012.]| The Following shops of M/s.Infiniti Retail Ltd., 201, Akruti Centre, MIDC, Andheri (E),Mumbai 400 093,Addresses:-| Section 18 subject to the following conditions :|-| (1) CROMA, Ground Floor, Vasundhara CHS., Opp. Utpal ShanghviSchool, JVPD, Vile Parle (West), Mumbai 400 049.| (1) This exemption shall remain in operation for the period ofthree years from the date of Notification published inGovernmentGazette.|-| (2) CROMA, Palm Spring Center, Ground Floor, Malad Link Road,Mumbai 400 064.| (2) No employee shall be required to work for more than 9hours in a day or 48 hours in a week.The spread over of anemployee shall not exceed 12 hours in day.|-| (3) CROMA, At Phase II of Terminal B1 at CSI Airport, Mumbai
