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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)seeks commutation of pension other than invalid pension but the amount of pension to be commuted together with the amount or amounts previously commuted exceeds five hundred rupees per mensem; or