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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(5) in Statutes of the Jodhpur National University, Jodhpur, 2010

(5)Subject to clauses (1) and (2), the Board of Management may establish or abolish posts for different categories of teachers from time to time, on the basis of recommendations of the Academic Council.