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Union of India - Section

Section 85 in The Central Government General Pool Residential Accommodation Rules, 2017

85. Ministry of Urban Development to be consulted in certain cases.

- The Ministries or Departments of the Government of India shall before making any rule relating to provision of general pool residential accommodation, to any employees or organisations, or before any construction of Departmental Residential accommodation or any other issues related to Government Buildings, consult the Ministry of Urban Development.