Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bengal Presidency - Subsection Section 6(2) in The Calcutta Hackney-Carriage Act, 1919 (2)Every act, matter or things done by the Registering Officer, under or by virtue of this Act, shall be subject to the control of the Commissioner of Police.
