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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Chattisgarh - Subsection

Section 12(2)(f) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(f)shall ensure that recoveries are facilitated and in cases where those who have indulged in embezzlement must return the money. For the money so returned receipts shall be issued and dues shall be paid to the workers within seven days of recovery.