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[Cites 0, Cited by 0] [Section 23(5)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(5)(b) in The Orissa Grama Panchayats Act, 1964

(b)the Sarpanch shall, in respect of the resignation of a member or the Naib-Sarpanch. place the matter at the next meeting of the Grama Panchayat for its information.