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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Chota Nagpur Division - Subsection

Section 36(2)(a) in Chota Nagpur Tenancy Act, 1908

(a)by order of the Deputy Commissioner on one of the grounds specified in [clauses (c), (d) and (f) of Section 33-A], or