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[Cites 0, Cited by 0] [Section 2(90)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(90)(b) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(b)if it is free from encroachment, is protected by any law or contract ensuring that the ground below it is either a street or is permanently and irrevocably appropriated as an open space;