Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Himachal Pradesh - Subsection

Section 19(2) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(2)He shall be In-charge for conducting the examinations in the University and matters relating thereto and shall perform such other duties, as may be prescribed by the statutes or ordinances or as may be directed by the Vice-Chancellor.